Rajasthan High Court - Jaipur
M/S. Devendra Construction Co vs State Of Rajasthan on 6 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal (Writ) No. 680/2022
M/s. Devendra Construction Co.
----Appellant
Versus
State Of Rajasthan & Anr.
----Respondents
For Appellant(s) : Mr. Siddharth Bapna Advocate.
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Judgment / Order 06/07/2022 List this case before a bench of which one of us (Mrs. Shubha Mehta, J.) is not a member.
(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Sanjay Kumawat-37 (Downloaded on 12/07/2022 at 09:31:57 PM) Powered by TCPDF (www.tcpdf.org)