Supreme Court - Daily Orders
S. R. Sahu vs Canara Hsbc Oriental Bank Of Commerce ... on 15 January, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.5 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40386/2017
(Arising out of impugned final judgment and order dated 11-08-2017
in MA No. 310/2017 arising out of First Appeal No. 589 of 2014
passed by the National Consumers Disputes Reddressal Commission,
New Delhi)
S. R. SAHU & ANR. Petitioner(s)
VERSUS
CANARA HSBC ORIENTAL BANK OF COMMERCE LIFE
INSURANCE COMPANY LTD. & ANR. Respondent(s)
( IA No.3012/2018-CONDONATION OF DELAY IN FILING)
Date : 15-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Mr. Sameer Shrivastava, AOR
Ms. Soumya Rai, Adv.
Ms. Prassana Mohan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, shall stand disposed of.
(SUKHBIR PAUL KAUR) (RENUKA SADANA)
AR CUM PS ASST.REGISTRAR
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2018.01.15
13:08:26 PKT
Reason: