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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(1)(c) in Rajasthan Panchayati Raj Act, 1994

(c)control the officers and servants of the Zila Parishad subject to the general superintendence and control of the Zila Parishad and such rules as may be made;