Delhi High Court - Orders
Kalanithi Maran vs Spicejet Limited & Anr on 18 April, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 451/2018 & I.A. 14913/2018 & I.A. 6950/2019
KALANITHI MARAN ..... Petitioner
Through: Mr. Maninder Singh and Mr.
Sathanarayanan, Sr. Advocates with
Ms. Nandini Gore, Ms. Sonia Nigam,
Mr. Yash Dubey, Mr. Yashwant
Gaggar, Mr. Vimal and Ms. Indira,
Advocates
versus
SPICEJET LIMITED & ANR. ..... Respondents
Through: Mr. Abhinav Vashisht, Sr. Advocate
with Mr. Atul Sharma, Mr. Abhinav
Sharma, Mr. Gaurav Arora and Ms.
Akshita Sachdeva, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 18.04.2023 Arguments heard.
Judgment reserved.
Both the parties are directed to file written submissions along with documents which have been referred during the arguments within ten days.
CHANDRA DHARI SINGH, J APRIL 18, 2023 gs/ms Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:19.04.2023 18:29:08