Supreme Court - Daily Orders
C.I.T vs M/S Petroleum India International on 11 April, 2014
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ITEM NO.21 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2014
CC 5531/2014
(From the judgement and order dated 12/03/2013 in ITA No.1619/2012 of
The HIGH COURT OF BOMBAY)
C.I.T Petitioner(s)
VERSUS
M/S PETROLEUM INDIA INTERNATIONAL Respondent(s)
WITH I.A.1 (C/delay in filing SLP,c/delay in refiling SLP and
office report)
Date: 11/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. K. Radhakrishnan,Sr.Adv.
Ms. Rekha Pandey,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No.34402 of 2013.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar