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State of Goa - Section

Section 35 in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

35. Publication of name of person removed from the register.

- The prescribed authority shall publish in the Official Gazette and in such other manner it deems fit, the names and addresses of the persons and of the hotels whose names have been removed from the register or whose certificates have been cancelled or who have been refused registration under this Act.