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State of Tamilnadu - Section

Section 5 in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

5. Number of chances of written test.

- A candidate may avail of all the chances or lesser number of chances as he desires. Since no such tests will be held after April 1977, failure to qualify before that date shall disqualify a practitioner of Homeopathy from registering his name with the Council.