Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1130] [Entire Act] State of Haryana - Subsection Section 1130(5) in Punjab Jail Manual (5)Previous conviction - All previous convictions, if established, should be entered in this column with the date, crime and sentence in each case.
