Section 18 in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012
18. Registration and acknowledgement of appeal.
- On receipt of an appeal, the Appellate Tribunal shall enter it in a register to be maintained for this purpose in such manner as the State Government may specify, and shall, after registering such appeal, give an acknowledgement in form 'J' to the appellant specifying the appeal number and next date of hearing.
