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State of Rajasthan - Section

Section 6 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

6. Determination of Vacancies.

- The Appointing Authority shall determine as soon as possible in the position of April of every year, the number of vacancies anticipated to be filled in each category during the next twelve months or as and when such contingency arises;Provided that for the year 2011-12, vacancies shall be determined as soon as possible after commencement of these rules.