Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(2) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 (2)The accounts of the liquidator shaH be audited in the form and manner specified in rule 56 and in Part VI.
