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[Section 3]
[Entire Act]
Union of India - Subsection
Section 3(7) in The Prasar Bharati (Broadcasting Corporation of India), Annual Statement of Accounts of Corporation Rules, 2006
| Receipts | Current Year | Previous Year | Payments | Current Year | Previous Year | |
| I. | Opening Balances | I. Expenses | ||||
| (a) Cash in hand | (a) Establishment Exp. | |||||
| (b) Bank Balances | (Schedule 19) | |||||
| (i) In current A/c | ||||||
| Receipt A/c | (b) Administrative Exp.(Schedule 20) | |||||
| Expenditure A/c | ||||||
| (ii) in deposit A/c | (c) Programme related | |||||
| (for fixed deposit, if any) | (Schedule 21) | |||||
| (c) Imprest A/c | (d) Exp. on grants subsidies | |||||
| (i) Grants given to Institutions | ||||||
| II. | Grants Received | (ii) Subsidies given toInstitutions | ||||
| (a) from Government of India | (iii) Grants received from otherMin./ Dept. | |||||
| (i) Capital | ||||||
| (ii) RevenuePLANNON PLAN | II. Inter current A/c transfer of funds | |||||
| (iii) Other Min./ Dept | To other station/ Kendra/ office | |||||
| III. | Inter current A/c transfer by PB(HQ) | III. Deposits made out of own funds (Investment others) | ||||
| (a) funds received from PB | ||||||
| (b) other station/ Kendra/ office | IV. Exp. On fixed assets and Capital Work-in-progress | |||||
| IV. | Interest received | (Schedule 8) | ||||
| (a) On bank deposits (FDR) | (a) Purchase of fixed assets | |||||
| (b) Loans and Advances, etc. | (b) Exp. on Capital work in progress | |||||
| (i) from employees | ||||||
| (ii) Others | (i) Major Works | |||||
| (ii) Misc. Works Scheme | ||||||
| V. | Other Income | |||||
| (a) Rent/ LF for AIR/ DD Qrs. | V. Refund of surplus money/ loans | |||||
| (b) LF for AIR/ DD Towers | (a) to Government of India | |||||
| (c) Profit on sale/ disposal of assets | (b) to Prasar Bharati H.Qrs. [PB.HQ] | |||||
| (i) Owned assets | VI. Finance charges (Interest) | |||||
| (a) On loans from Government | ||||||
| (ii) Assets acquired out ofGovernment Grants | (b) Other loans | |||||
| (iii) Miscellaneous Income | (c) Others | |||||
| (For assets acquired prior to1.4.2000 and other income) | ||||||
| VII. Other payments | ||||||
| (a) Refund of SD EM | ||||||
| VI. | Amount borrowed | (b) Exp. on Deposit work | ||||
| Capital loan from Government | (c) Advance to parties | |||||
| (d) Advances to staff | ||||||
| (i) HBA | ||||||
| (ii) Motor car | ||||||
| (iii) Computer advance | ||||||
| (iv) Scooter advance | ||||||
| (v) Others | ||||||
| VII. | Income from Sales | VIII. Exp. against receipt fromGovernmentBusiness | ||||
| (a) Commercial Receipts | (Min./ Dept-wise breakup to be given) | |||||
| VIII. | Income from Services | |||||
| IX. Closing Balances | ||||||
| IX. | Other Receipts | (s) Cash in hand | ||||
| (a) Security Deposit/ Earnest Money | (b) Bank Balances | |||||
| (b) Deposit work | (i) In current A/c | |||||
| (c) Others | Receipt A/c | |||||
| Expenditure A/c | ||||||
| X. | Receipt from Government business | (ii) in deposit A/c | ||||
| Give Min./ Dept wise details | (FDR, if any) | |||||
| (c) Imprest A/c | ||||||
| Total | Total |
| Chief Executive Officer | Member (Finance) | General manager (Budget and Accounts) |
| (Amount – Rs.) | |||||||
| Schedule No. | Current Year | Previous Year | |||||
| INCOME | |||||||
| Income from Sales/ Services | 12 | ||||||
| Grants/ subsidies | 13 | ||||||
| Fees/ subscriptions | 14 | ||||||
| Income from Investments (income on investments fromearmarked/ endow Funds transferred to Funds) | 15 | ||||||
| Income from Royalty, Publications etc | 16 | ||||||
| Interest Earned | 17 | ||||||
| Other Income | 18 | ||||||
| TOTAL (A) | |||||||
| EXPENDITURE | |||||||
| Establishment Expenses | 19 | ||||||
| Other Administrative Expenses | 20 | ||||||
| Programme related Expenses | 21 | ||||||
| Expenditure on Grants & Subsidy | 22 | ||||||
| Interest | 23 | ||||||
| Depreciation | |||||||
| TOTAL (B) | |||||||
| Balance being Excess of Expenditure over Income (Deficit)(A-B) | |||||||
| Less: Prior Period Adjustments | 24 | |- | BALANCE BEING DEFICIT CARRIED TO BALANCE SHEET | _______________________________ | |||
| SIGNIFICANT ACCOUNTING POLICIES | 25 | |- | CONTINGENT LIABLITIES AND NOTES ON ACCOUNTS | 26 |
| Chief Executive Officer | Member (Finance) | General Manager (Budget & Accounts) |
| (Amount – Rs.) | |||
| Schedule No. | Current Year | Previous Year | |
| CORPUS/CAPITAL FUND AND LIABILITIES | |||
| Corpus/capital Fund | 1 | ||
| Reserves and Surplus | 2 | ||
| Earmarked/Endowment Funds | 3 | ||
| Secured Loan | 4 | ||
| Unsecured Loan | 5 | ||
| Deferred Credit Liabilities | 6 | ||
| Current Liabilities and Provisions | 7 | ||
| TOTAL | |||
| ASSETS | |||
| Fixed Assets | 8 | ||
| Capital Work-in progress | 8 | ||
| Investments (i) Earmarked/ Endowment Funds | 9 | ||
| (ii) Others | 10 | ||
| Current Assets, Loans and Advances | 11 | ||
| Miscellaneous Expenditure | |||
| Deficit as per Income and Expenditure Account | |||
| TOTAL | |||
| SIGNIFICANT ACCOUNTING POLICES | 25 | ||
| CONTINGENT LIABILITIES AND NOTES ON ACCOUNTS | 26 |
| Chief Executive Officer | Member (Finance) | General Manager (Budget & Accounts) |
| (Amounts Rs.) | ||
| SCHEDULE 1- CORPUS/CAPITAL FUND: | Current Year | Previous Year |
| Balance as at the beginning of the year | ||
| Add; Contributions towards corpus/Capital Fund | ||
| Add/(Deduct): - Balance of net income (expenditure)transferred from the Income and Expenditure Accounted Balance asat the year end. | ||
| SCHEDULE 2-RESERVES AND SURPLUS | Current Year | Previous Year |
| 1. Capital Reserve: | ||
| As per lastaccount | ||
| Additionsduring the year | ||
| Less:-Deductions during the year | ____________________________ | |
| 2.General Reserve | ||
| As per lastaccount | ||
| Addition duringthe year | ||
| Less: Deductionsduring the year | ____________________________ | |
| SCHEDULE 3- EARMARKED/ ENDOWMENT FUNDS | Current Year | Previous Year |
| a) Opening Balance of the funds | ||
| b) Additions to the Funds: | ||
| Total (a) + (b) | ||
| c) Utilisation /Expenditure towards objectives of Funds | ||
| i) Capital Expenditures | ||
| Fixed Assets | ||
| Others | ||
| ii) Revenue Expenditure | ||
| Salaries etc. | ||
| Rent | ||
| Other Administrative Expenses | ||
| Total C | ||
| Net Balance as at the year and (a+b+c) | ____________________________ | |
| SCHEDULE 4- SECURED LOANS AND BORROWINGS: | Current Year | Previous Year |
| 1. Central Government | ||
| 2. State Government | ||
| 3. Financial Institution | ||
| 4. Debentures & Bonds | ||
| 5. Others |
| (Amount Rs.) | ||
| SCHEDULE 5- UNSECURED LOANS | Current Year | Previous Year |
| 1. Loan in Perpetuity | ||
| 2. Capital Loan from Ministry of Information &Broadcasting | ||
| 3. Financial Institution | ||
| 4. Banks | ||
| 5. Debentures and Bonds | ||
| 6. Others | ||
| SCHEDULE 6- DEFERRED CREDIT LIABILITIES: | Current Year | Previous Year |
| SCHEDULE 7- CURRENT LIABILITIES AND PROVISIONS | Current Year | Previous Year |
| A. Current Liabilities | ||
| Advancesreceived-against deposit work | ||
| Deposits,earnest money, caution money/security deposits | ||
| Other currentliabilities -recoveries from salary and wages etc. | ||
| Incometax/Sales tax deducted at source | ||
| SundryCreditors-others Remittances to/from HQ/DDOs intransit/reconciliation | ||
| Total A | ||
| B. Provisions: | ||
| 1. Taxation | ||
| 2. Gratuity | ||
| 3.Superannuation/ Pension | ||
| 4. AccumulatedLeave encashment | ||
| 5. Others. | ||
| Total B | ||
| Total A+B |
| SCHEDULE 8- FIXED ASSETS | ||||||||
| DESCRIPTION | GROSS BLOCK | Depreciation | Net Block | |||||
| Cost as on | Additions/ Transfers from civil wings during the year | Deductions/ transfers/ disposal reclassfication during theyear | Cost at the year end | For the year | Cumulative upto the year | As on 31stMarch current year | As at 31stMarch previous year | |
| A. Fixed Assets | ||||||||
| 1. Land | ||||||||
| 2. Buildings | ||||||||
| Others | ||||||||
| 3. Plant, Machinery and Equipment | ||||||||
| a) Studios | ||||||||
| b) Transmitters | ||||||||
| c) Others | ||||||||
| d) Electrical Installations | ||||||||
| 4. vehicles | ||||||||
| 5. Furniture, Fixtures | ||||||||
| 6. Office Equipments | ||||||||
| 7. Computers | ||||||||
| 8. Other fixed assets Capital Expenditure on various schemes | ||||||||
| Total of Current Year (A) | ||||||||
| B CAPITAL WORK-IN-PROGRESS | ||||||||
| Total (B) | ||||||||
| TOTAL | ||||||||
| Previous Year |
| (Amount Rs.) | ||
| SCHEDULE 9-INVESTMENTS FROM EARMARKED/ENDOWMENT FUNDS | Current Year | Previous year |
| 1. In Government Securities | ||
| 2. Other approved securities | ||
| 3. Others | ||
| Total | ____________________________ | |
| SCHEDULE 10- INVESTMENTS-OTHER | Current Year | Previous Year |
| 1. In Government Securities | ||
| 2. Other approved securities | ||
| 3. Others | ||
| Total | ____________________________ |
| (Amount Rs.) | ||
| SCHEDULE 11-CURRENT ASSETS, LOANS AND ADVANCES | Current Year | Previous Year |
| A Current Assets | ||
| Inventories | ||
| a) Stores & Spares | ||
| b) METP (Machinery Equipment Tools and Plants) | ||
| c) Others | ||
| Sundry Debtors. | ||
| Cash Balance in hand/imprest | ||
| Bank Balances | ||
| a) With Scheduled Banks | ||
| on current accounts | ||
| on Collection accounts | ||
| on Deposit account with CanaraBank and other EDRS (includes margin money) with various offices | ||
| b) Remittances to/ from HQ/ DDOs in transit/ reconciliations | ||
| Total (A) (Refer Schedule 26,Notes to Accounts) | ____________________________ | |
| B. Loans/advances | ||
| 1. Loans/advances | ||
| Staff | ||
| Others-departmental | ||
| Suspense account | ||
| 2. Advances and other amounts recoverable in cash or in kindor for value. | ||
| to be received on capital account | ||
| Prepayment | ||
| Others | ||
| 3. Interest Accrued: | ||
| On investments fromEarmarked/endowment funds | ||
| On investments Others | ||
| Others | ||
| 4. Claims Received | ||
| Total (B) | ||
| Total (A)+(B) |
| (Amount Rs.) | ||
| SCHEDULE 12 - INCOME FROM SALES/SERVICES | Current Year | Previous year |
| Income from sale | ||
| a) AIR & DoordarshanCommercial revenue | ||
| b) Sale of CDs/VCDs | ||
| c) Sale of Raw Material | ||
| d) Sale of Scrap | ||
| Income from Service. | ||
| a) Professional/ConsultancyService | ||
| b) Processing Charges | ||
| c) Others-specify | ||
| Total | ||
| SCHEDULE 13- GRANTS/SUBSIDIES | Current Year | Previous Year |
| 1) Central Government | ||
| 2) Sate Government | ||
| Total | ||
| SCHEDULE 14-FEES/SUBSCRIPTIONS | Current Year | Previous Year |
| a) Professional/ConsultancyService fee | ||
| b) Others | ||
| Total | ||
| SCHEDULE 15-INCOME FROM INVESTMENTS | Current Year | Previous Year |
| Interest on Fixed Deposits | ||
| SCHEDULE 16-INCOME FROM ROYALTY ,PUBLICATIONS ETC | Current Year | Previous Year |
| 1) Income from Royalty | ||
| 2) Income from Publication | ||
| 3) Others | ||
| SCHEDULE 17 INTEREST EARNED | Current Year | Previous Year |
| On Term Deposits with Scheduled Banks | ||
| 1) On Term Deposits with ScheduledBanks | ||
| 2) On loans | ||
| a) Employees/Staff | ||
| b) Others | ||
| 3) Interest on Debtors and otherReceivables | ||
| SCHEDULE 18-OTHER INCOME | Current Year | Previous Year |
| Other Receipts including Fees from Towers | ||
| Profit on Sales/disposal of assets | ||
| a) Owned Assets | ||
| b) Assets acquired out of grantsor received free of cost | ||
| c) Assents acquired prior to1.4.2000 | ||
| d) Misc Income | ||
| Total |
| SCHEDULE 19- ESTABLISHMENT EXPENSES | ||||
| (Amount Rs.) | ||||
| Plan | Non-Plan | |||
| Current year | Previous year | Current year | Previous year | |
| Establishment Expenditure | ||||
| a) Salaries & Wages (include, Honorarium/LTC | ||||
| i) Medical reimbursement | ||||
| b) Allowance & Bonus including OTA/CEA | ||||
| c) Contribution to PF (if any) | ||||
| d) Contribution to other fund (if any) | ||||
| e) Staff welfare Expenditure | ||||
| f) Expenses on employees retirement and Technical Benefits | ||||
| g) Leave Salary and Pension Contribution | ||||
| h) Others | ||||
| SCHEDULE 20-OTHER ADMINISTRATIVE EXPENDITURE | ||||
| a) Purchase stock | ||||
| b) Labour Charges | ||||
| c) Domestic Travel Expenditure | ||||
| d) Foreign Travel | ||||
| e) Rent, Rates, Taxes | ||||
| f) Advertising and Publicity | ||||
| g) Professional-Charges | ||||
| h) Scholarship and Stipend | ||||
| i) Supplies and Material | ||||
| j) Vehicle Repairs and Maintenance | ||||
| k) Electricity Power and Maintenance | ||||
| l) Water Charges, Maintenance and its installation | ||||
| m) Postage | ||||
| n) Telephone and Communication Charges | ||||
| (a) Landline (b) Mobile | ||||
| o) Hospitality Expenditure | ||||
| p) Insurance on Plant and Machinery | ||||
| q) Insurance on Land Building | ||||
| r) Auditor's Remuneration | ||||
| s) Printing and Stationery | ||||
| t) Irrecoverable Balance-written off | ||||
| u) Provision for Bad and Doubtful Debts/Advances | ||||
| v) Local Conveyance | ||||
| w) Minor Works | ||||
| x) Machinery Equipment Tools and Plants | ||||
| y) Consumables | ||||
| z) Packing Charges | ||||
| aa) Others. |
| (Amount Rs.) | ||
| SCHEDULE 21-PROGRAMME RELATED EXPENSES | Current year | Previous Year |
| Royalty | ||
| Payment to UNI/PTI | ||
| Commissioning of Programme Software expenses | ||
| Pan Am Satellite expenses | ||
| Sport Events Expenses | ||
| Payment of Artists | ||
| Other Programme expenses | ||
| Total | ||
| (Refer Schedule 26,Notes to Accounts) | ||
| SCHEDULE 22- EXPENDITURE ON GRANTS, SUBSIDIES | Current Year | Previous Year |
| Expenditure on Grants | ____________________________ | |
| SCHEDULE 23- INTEREST | Current Year | Previous Year |
| Interest on Loan - Central Government | ||
| Interest on Loan in Perpetuity | ||
| Others | ||
| Total interest | ____________________________ | |
| (Refer Schedule 26, Notes to Accounts) | ||
| SCHEDULE 24-PRIOR PERIOD ADJUSTMENTS | Current Year | Previous Year |
| (Refer Schedule 26, Notes to Accounts) |