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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(2) in The Indian Post Office Rules, 1933

(2)The provisions of Rules 18 to 23 (both inclusive) shall, so far as may, apply in relation to book packets to which this rule applies as they apply in relation to book packets to which Rule 17 applies,Conditions for charging special rates for book packets containing periodical