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Supreme Court - Daily Orders

Ahmed Ali Khan vs Union Of India on 10 July, 2020

Bench: Chief Justice, R. Subhash Reddy, A.S. Bopanna

     ITEM NO.3                        Virtual Court 1                    SECTION PIL-W

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                     No(s).    430/2020

     AHMED ALI KHAN                                                           Petitioner(s)

                                                          VERSUS

     UNION OF INDIA & ANR.                                                    Respondent(s)

     (FOR ADMISSION and IA No.43139/2020-STAY APPLICATION and                                 IA
     No.43142/2020-PERMISSION TO FILE SYNOPSIS AND LIST OF DATES )

     Date : 10-07-2020 This petition was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE R. SUBHASH REDDY
                            HON'BLE MR. JUSTICE A.S. BOPANNA


     For Petitioner(s)                   Mr. Satish Pandey, AOR
                                         Ms. Geeta Verma, Adv.
     For Respondent(s)


                             UPON perusing papers the Court made the following
                                                O R D E R

In view of the letter circulated by Advocate-on-Record for the petitioner seeking adjournment on account of personal difficulty, put up after four weeks.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.07.10 14:45:11 IST Reason: