Supreme Court - Daily Orders
Ahmed Ali Khan vs Union Of India on 10 July, 2020
Bench: Chief Justice, R. Subhash Reddy, A.S. Bopanna
ITEM NO.3 Virtual Court 1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 430/2020
AHMED ALI KHAN Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.43139/2020-STAY APPLICATION and IA
No.43142/2020-PERMISSION TO FILE SYNOPSIS AND LIST OF DATES )
Date : 10-07-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Satish Pandey, AOR
Ms. Geeta Verma, Adv.
For Respondent(s)
UPON perusing papers the Court made the following
O R D E R
In view of the letter circulated by Advocate-on-Record for the petitioner seeking adjournment on account of personal difficulty, put up after four weeks.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.07.10 14:45:11 IST Reason: