Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(vii) in The Rights of Persons with Disabilities Act, 2016

(vii)monitor participation, progress in terms of attainment levels and completion of education in respect of every student with disability;