Kerala High Court
M/S.Kmp Timbers & Saw Mills vs The Intelligence Officer (Ib) on 5 October, 2012
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
FRIDAY, THE 5TH DAY OF OCTOBER 2012/13TH ASWINA 1934
WP(C).No. 22260 of 2007 (Y)
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PETITIONER(S):
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M/S.KMP TIMBERS & SAW MILLS,
COLLEGE ROAD, MUVATTUPUZHA,
REPRESENTED BY ITS MANAGING PARTNER K.M.PAREETH.
BY ADV. SRI.BOBBY JOHN.
RESPONDENT(S):
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1. THE INTELLIGENCE OFFICER (IB),
COMMERCIAL TAXES, ERNAKULAM.
2. THE DEPUTY COMMISSIONER,
COMMERCIAL TAXES, MATTANCHERY.
3. THE COMMISSIONER OF COMMERCIAL TAXES,
THIRUVANANTHAPURAM.
BY GOVT. PLEADER MR.SHAIJ RAJ T.K.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05-10-2012, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
rs.
ANTONY DOMINIC, J.
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W.P.(C) NO.22260 OF 2007(Y)
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Dated this the 5th day of October, 2012
J U D G M E N T
This writ petition came up for orders on 26.9.2012 and on account of the absence of the counsel, it was posted today for disposal. Today also there was none representing the petitioner. Petitioner is also absent. In such circumstances, the writ petition is dismissed for default.
(ANTONY DOMINIC) JUDGE vi/ WPC.No. :2 :