Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

M/S.Kmp Timbers & Saw Mills vs The Intelligence Officer (Ib) on 5 October, 2012

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT:

                       THE HONOURABLE MR.JUSTICE ANTONY DOMINIC

                FRIDAY, THE 5TH DAY OF OCTOBER 2012/13TH ASWINA 1934

                                  WP(C).No. 22260 of 2007 (Y)
                                     ---------------------------

PETITIONER(S):
-----------------------

             M/S.KMP TIMBERS & SAW MILLS,
             COLLEGE ROAD, MUVATTUPUZHA,
             REPRESENTED BY ITS MANAGING PARTNER K.M.PAREETH.

             BY ADV. SRI.BOBBY JOHN.

RESPONDENT(S):
-------------------------

          1. THE INTELLIGENCE OFFICER (IB),
              COMMERCIAL TAXES, ERNAKULAM.

          2. THE DEPUTY COMMISSIONER,
              COMMERCIAL TAXES, MATTANCHERY.

          3. THE COMMISSIONER OF COMMERCIAL TAXES,
              THIRUVANANTHAPURAM.


            BY GOVT. PLEADER MR.SHAIJ RAJ T.K.


           THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
           ON 05-10-2012, THE COURT ON THE SAME DAY DELIVERED
           THE FOLLOWING:


rs.



                       ANTONY DOMINIC, J.
              --------------------------------------------------
                  W.P.(C) NO.22260 OF 2007(Y)
              --------------------------------------------------
            Dated this the 5th day of October, 2012

                           J U D G M E N T

This writ petition came up for orders on 26.9.2012 and on account of the absence of the counsel, it was posted today for disposal. Today also there was none representing the petitioner. Petitioner is also absent. In such circumstances, the writ petition is dismissed for default.

(ANTONY DOMINIC) JUDGE vi/ WPC.No. :2 :