Supreme Court - Daily Orders
Commissioner Of Trade And Taxes ... vs Larsen And Toubro Ltd. on 20 May, 2022
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.4 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).17415/2021
(Arising out of impugned final judgment and order dated 01-05-2019
in VATA No.17/2016 01-05-2019 in VATA No. 18/2016 01-05-2019 in
VATA No.15/2017 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF TRADE AND TAXES GOVERNMENT
OF NCT OF DELHI Petitioner(s)
VERSUS
LARSEN AND TOUBRO LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.106250/2021-CONDONATION OF DELAY
IN FILING and IA No.106251/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 20-05-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Balbir Singh,ASG
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Rajesh Jain,Adv.
Mr. Virag Tiwari,adv.
Mr. Ramashish,Adv.
Mr. Avadh Bihari Kaushik, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice and tag with SLP(C)No.9604 of 2021.
(B.Parvathi) (Dipti Khurana) Signature Not Verified Court Master Assistant Registrar Digitally signed by GEETA AHUJA Date: 2022.05.21 13:18:53 IST Reason: