Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Narendra Hirawat And Co vs Generation Three Entertainment ... on 16 January, 2020

Author: S.C. Gupte

Bench: S.C. Gupte

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2607 OF 2019
                              In
        INTELLECTUAL PROPERTY RIGHTS SUITS 1469 OF 2019

          Narendra Hirawat And Co.                          ....Petitioner
                      V/S
          Generation Three Entertainment Private Limited ....Respondent

WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2591 OF 2019 In INTELLECTUAL PROPERTY RIGHTS SUITS 1387 OF 2019 Narendra Hirawat And Co ....Petitioner V/S Sholay Media Entertainment Pvt Ltd ....Respondent S. U. Kamdar, Sr. Counsel a/w. Rohan Cama, Srinivas Chatti, Kriti Srivastava, Anandita Mishra i/b. Cyril Amarchand Mangaldas for Plaintiffs V. Dhond Sr. Counsel a/w. Archit Jaykar, Bhavika Deora, Monica Salian and Divya Tyagi for Defendant No. 1 in COMIP/1469/2019 Dr. Birendra Saraf a/w. Archit Jaykar, Bhavika Deora, Monica Salian, and Divya Tyagi i/b. Jaykar & Partners for Defendant No. 1 in COMIP/1387/2019 Zal Andhyarijuna a/w. Gulnar Mistry, Aurup Dasgupta, Hursh Meghani & Sonam Ghiya i/b. Jhangiani Narula & Associates for Defendant No. 2 in both the Suits Page 1/2 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 08:01:26 ::: For Orders on 17/01/2020 @ 1pm.

      CORAM :       S.C. GUPTE, J
      DATE :        16th January, 2020
 P.C. :
   Stand over to 17/01/2020



                                         ( ASSOCIATE )




                                                                           Page 2/2

::: Uploaded on - 16/01/2020              ::: Downloaded on - 17/01/2020 08:01:26 :::