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[Cites 0, Cited by 0] [Section 49B(1)] [Section 49B] [Entire Act]

State of Tamilnadu - Subsection

Section 49B(1)(ii) in Chennai City Police Act, 1888

(ii)accounts which appear to relate to cash received or disbursed for the purpose of wagering or betting on the market price of cotton, bullion or other commodity; or