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State of Uttar Pradesh - Section

Section 12 in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

12. Educational qualifications.

- A candidate for direct recruitment to-
(a)the post of Typist must have passed the Intermediate examination of the Board of High School and Intermediate Education, Uttar Pradesh, or an examination recognised by the Government as equivalent thereto, and must also possess a speed of 25 words per minute in Hindi typing;
(b)the post of Senior Accounts Clerk must have passed the Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh or an examination recognised by the Government as equivalent thereto;
(c)the pot of Accountant must hold a degree of a recognised University.