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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jharkhand - Subsection

Section 29(1) in The Jharkhand State Agricultural University Act, 2000

(1)A University shall have a General Fund to which the following shall be credited:-
(i)its income from fees, emoluments and grants;
(ii)contributions or grants made by the State/Central Government and other agencies from time to time;
(iii)grants, donations and benefactions; and
(iv)other receipts.