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Union of India - Section

Section 37 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

37. Log book to be kept at Control Station.

- The Dock Master at the Control Station shall maintain a log book containing such particulars as may be specified by the Deputy Conservator. The Officer Incharge of the Control Station shall also forward the log book to the Deputy Conservator for inspection at such intervals as may be ordered by him.