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[Cites 0, Cited by 0] [Section 8A(2)] [Section 8A] [Entire Act]

Union of India - Subsection

Section 8A(2)(b) in The Advocates Act, 1961

(b)all rights, liabilities and obligations of the State Bar Council, whether arising out of any contract or otherwise, shall be the rights, liabilities and obligations of the Special Committee;