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[Cites 0, Cited by 0] [Section 296] [Entire Act]

State of Goa - Subsection

Section 296(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)The fund shall not, without the previous approval of the Government, be expended for any purpose other than those mentioned in the Act and the rules.