Bombay High Court
Mah. Agro Industries Development ... vs Comm. Of Income-Tax City-Vi, Mum on 3 December, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 503 OF 2003
Mah. Agro Industries Development Corpn. Ltd. ....Appellants
V/S
Comm. Of Income-tax City-vi, Mum. ....Respondent
Aasifa Khan For Appellants CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 3rd December, 2019 P.C. :
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