Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(i) in The Orissa Consumer Protection Rules, 1987

(i)The meeting of the State Council shall be presided over by the Chairman and in his absence the members present shall elect a member present amongst themselves to preside over that meeting of the Council.