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State of Rajasthan - Section
Section 226 in Rules of the High Court of Judicature for Rajasthan, 1952
226. Direction as to the copying and typing of papers for inclusion in a paper book.
- The Chief Justice shall from time to time issue directions as to the manner in which and the condition according to which paper to be copied and typed shall be copied and typed for inclusion in the paper book.[Schedule to Chapter XIII] [Substituted by No. 1/sro., dated 3-3-1992; Published in Rajasthan Gazette part 1 (Kha). dated 16-4-92.].| (a) | Counting Fee: | 30 Paise per 1000 English and 30 Paise per 1900var-naculer words. |
| (b) | Translation Fee: | Rs. 4/- per 100 words. |
| (c) | Typing Fee: | For four copies Rs. 2/- per hundred words. |
| (d) | Comparison Fee: | 30 Paise per page. |
| (e) | Indexing Charges: | 30 Paise each paper. |
| (f) | Miscellaneous Charges:- | |
| Paper | 10 Paise per sheet. | |
| Registration charges and postage | Actual Charges | |
| Editing Fee: | Rs. 75/- | |
| Transliteration Fee: | As may be fixed by the Registrar in a particularCase |