Section 3 in The Chhattisgarh Co-operative Societies Rules, 1962
3. Categories of Officers to assist the Registrar.
- Subject to the provisions of sub-section (1) of Section 3, the State Government may appoint Audit Officers of Co-operative Societies [and senior Co-operative inspectors] [Inserted by notification dated 11-10-68.] to assist the Registrar.
