Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 26 in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016 26. Result of Voting. - As soon as voting is over, Presiding Officer shall declare result immediately, which shall be duly recorded in minutes book.
