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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(8) in Statutes of the Homoeopathy University, Jaipur, 2011

(8)The Dean shall preside over the meetings of his Faculty. In the absence of the Dean, the meetings of the Faculty shall be presided over by the senior most Principal/Professor of a College within the Faculty.