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[Cites 0, Cited by 0] [Section 1A(17)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(17)(ii) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(ii)release of harmful substances directly arising from the exploration, exploitation and associated off-shore processing of sea-bed mineral resources; or