Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 251] [Entire Act]

State of Jharkhand - Subsection

Section 251(a) in Bihar Education Code, 1961

(a)Seminars of Headmasters/Principals should be organised in which common problems of discipline should be discussed from a constructive point of view. To these seminars should be invited Commissioners and District Officers also. The seminar should be small consisting of not more than 40 or 50 Headmasters/Principals and should be considered as important as the seminars on method of teaching, etc.