Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3)(h) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(h)As soon as the inquest is held; the body shall be disposed of in accordance with the known religion of the juvenile.