Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 792] [Entire Act] State of Uttar Pradesh - Subsection Section 792(3) in Rules under the United Provinces Excise Act, 1910 (3)Plain spirit may be exported to any State or Union Territory in India in bond as laid down in paragraphs 432 to 439.
