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State of Madhya Pradesh - Section

Section 14 in The M.P. Dharma Swatantrya Rules, 1969

14. Names of at least two persons other than priest/the person giving intimation present at the conversion ceremony......................

..........................Signature of the religious priest/the person taking part in the conversion ceremony.VerificationI, the undersigned do hereby declare that what is stated above, is true to the best of my knowledge and belief.
Place.............. ...................
Date................ Signature
Form B[See Rule 4]Received intimation under Section 5 of the Madhya Pradesh Dharma Swatantrya Adhiniyam, 1968 (27 of 1968) on............ 20...... from Shri................ s/o................. resident of............... with respect to conversion of Shri............. son of............ resident of........... from............ religious faith to............. religious faith.Date...............................District Magistrate.Form C[See Rule 5]Register of Conversion