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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b) in The Appellate Side Rules of The High Court at Calcutta

(b)to make recommendations -
(i)for selection of Assistant District Judges for appointment to the Higher Judicial Service,
(ii)for selection of Assistant District Judges for appointment as Assistant Sessions Judges,
(iii)for selection of Munsifs for appointment as Assistant Sessions Judges;