Madhya Pradesh High Court
Serious Fraud Investigation Office ... vs M/S. Design Auto System Ltd (Dasl) Dhar ... on 1 December, 2015
MCOMA-43-2014 (SERIOUS FRAUD INVESTIGATION OFFICE (SFIO), MINISTRY OF CORPORA TEAFFAIRS, GOVT. OF INDIA Vs M/S. DESIGNA UTO SYSTEMLTD (DASL) DHAR AND 4 OTHERS) 0 1 - 1 2-20 1 5 At the request of counsel for the appellant, the case is adjourned for 8.12.2015.
(PRAKASH SHRIVASTAVA) JUDGE