Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012

(1)The control and overall supervision in respect of an Industrial Area shall lie in the Competent Authority.