Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 56F in The Bombay Irrigation Act, 1879 56F. Date for payment of irrigation cess.] Deleted by Gujarat 24 of 1982, section 2.Recovery of Water-Rates and other Rates in Arrears
