Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 291] [Entire Act] State of Jharkhand - Subsection Section 291(4) in Jharkhand Municipal Act, 2011 (4)The municipality may publish, in such form, and in such manner, as may be provided by regulations, the contents of such register for sale to the public.
