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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(8) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(8)In default of compliance with the requirements of the regulations or directions of the Commission as regards the service of notices, summons or processes or the c publication thereof, the Commission may either dismiss the petition or give such other or further directions, as it considers appropriate.