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State of Punjab - Section

Section 1 in The Punjab Local Authorities (Aided Schools) Act, 1959

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Local Authorities (Aided Schools) Act, 1959.
(2)It extends to the whole of the State of Punjab.
(3)It shall be deemed to have come into force on the 1st day of October, 1957.