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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(4) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(4)The candidate shall be required to give his order of choice of courses and colleges or institutions, online. Allotment of seats shall be made on the bases of merit, category of the candidates and availability of seats. The allotment of seats shall be published on the web-site of the Committee. The candidate shall be required to obtain the print out of the allotment offer letter and bank fee receipt copies from the web-site.