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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(1)(c) in The Bihar Panchayat Raj Act, 2006

(c)such members of the Lok Sabha and the members of the State Legislative Assembly who represent any part which falls wholly or partly within the district and whose constituency falls within the district;