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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(B) in Maharashtra Factories Rules, 1963

(B)For factories in which mechanical power is used and in which the number of persons employed exceed ten but does not exceed fifty. Each first-aid box or cupboard shall contain the following equipment:-
(i)Twelve small size sterilised dressings
(ii)Six medium size sterilised dressings
(iii)Six large size sterilised dressings
(iv)Six large size sterilised burn dressings
(v)Six (15 gm) packets of sterilised cotton wool
(vi)One (120 ml.) bottle of cetrimide solution (1 per cent) or a suitable antiseptic solution.
(vii)One (120 ml.) bottle of mercurochrome solution (2 per cent) in water
(viii)One (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label.
(ix)One pair of scissors
(x)Two rolls of adhesive plaster (2 cms. x 1 metre)
(xi)Eight pieces of sterilised eye-pads in separate sealed packets
(xii)One tourniquet
(xiii)One dozen safety pins
(xiv)A bottle containing 100 tablets (each of 5 grains) of aspirin or any other analgesic
(xv)Ointment for burns
(xvi)One polythene wash bottle (1/2 litre i.e. 500 c.c.) for washing eyes
(xvii)A snake-bite lancet
(xviii)One (30 ml) bottle containing potassium permanganate crystals
(xix)One copy of the first-aid leaflet issued by the Directorate-General of Factory Advice Service and Labour Institutes, Government of India, Bombay.