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Union of India - Section

Section 91 in Rules of Procedure and Conduct of Business in Lok Sabha

91. Voting on group of clauses and schedules.

- The Speaker, if thinks fit, may put as one question clauses and or schedules, or clauses and or schedules as amended, as the case may be, together to the vote of the House:Provided that if a member requests that any clause or schedule, or any clause or schedule as amended, as the case may be, be put separately, the Speaker shall put that clause or schedule, or clause or schedule as amended, as the case may be, separately.