Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in The Rajasthan Land Tax Act, 1985 17. Refund. - The amount of tax. interest or penalty paid in excess by a land holder shall be refunded to him or adjusted towards any other demand existing against him under this Act.Chapter-IV Accounts, Penalty, Entry and Seizure
