Section 27B(1) in The Himachal Pradesh Nautor Land Rules, 1968
(1)Notwithstanding anything contained in these Rules, if a piece of Government land not exceeding 2 bighas in area, is surrounded by the land of one or more farmers from all sides, it may be granted to one of them on the market price to be calculated on the basis of five years average or Rs. 200/- per bigha whichever is higher, as Nazarana, if such farmer applies for it. In case the piece of Government land is surrounded by the Fields of two or more persons and they apply for it, the grant may be made to the person whose holding of land in the Pradesh is smaller.
