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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(3)(c) in Uttaranchal School Education Act, 2006

(c)teachers and professors mentioned in Clauses (e), (f), (g) and (h) of sub-section (1) of Section 6;