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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Diplomatic Privileges Act, 1964

(1)In section 14(1) of the Aliens Restriction (Amend ment) Act, 1919 (saving for diplomatic persons), for the words "head of a foreign diplomatic mission or any member of his official staff or household", there shall be substituted the words "member of a mission (within the meaning of the Diplomatic Privileges Act, 1964) or any person who is a member of the family and forms part of the household of such a member."